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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(2)(b) in Ramchandra Chandravansi University Act, 2018

(b)to review the decisions of other authorities of the university in case they are not in conformity with the provisions of Act, Statutes, Ordinances, Regulations or Rules;