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Delhi High Court - Orders

Press Council Of India vs Press Club, Mumbai & Ors on 25 September, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~12-14
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         LPA 1242/2024, CM APPL. 75626/2024 & CM APPL. 75629/2024

                                    PRESS COUNCIL OF INDIA                  .....Appellant
                                                 Through: Mr. Vikramjit Banerjee, ASG with
                                                           Mr. T. Singhdev, Mr. Bhanu Gulati,
                                                           Mr. Anum Hussain, Ms. Akansha, Mr.
                                                           P. Rawat, Advs.

                                                                  versus

                                    PRESS CLUB, MUMBAI & ORS.                .....Respondents
                                                  Through: Mr. Akhil Goel, Sr. Adv. with Mr.
                                                           Salim A. Inamdar, Ms. Jhanvi Sindhu,
                                                           Mr. Krishnesh, Advs. for R-1
                                                           Mr.Rohan Jaitley, CGSC for UOI.

                          +         W.P.(C) 16740/2024 & CM APPL. 70857/2024
                                    EDITORS GUILD OF INDIA                   .....Petitioner
                                                  Through: Mr. Rajshekhar Rao, Sr. Adv. with
                                                           Mr. Shahrukh Alam, Mr. Archit
                                                           Krishna, Ms. Meherunissa Anand
                                                           Jaitley, Mr. Himanshu Kunjam, Mr. I.
                                                           Chaudhary, Advs.

                                                                  versus

                                    PRESS COUNCIL OF INDIA & ORS.            .....Respondents
                                                 Through: Mr. Vikramjit Banerjee, ASG with
                                                           Mr. T. Singhdev, Mr. Bhanu Gulati,
                                                           Mr. Anum Hussain, Ms. Akansha, Mr.
                                                           P. Rawat, Advs. for R-1

                          +         W.P.(C) 17385/2024 & CM APPL. 74029/2024




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/09/2025 at 22:36:38
                                     WORKING NEWS CAMERAMENS ASSOCIATION .....Petitioner
                                                Through: Mr.Aseem Mehrotra, Adv.

                                                                  versus

                                    PRESS COUNCIL OF INDIA & ANR.               .....Respondents
                                                 Through: Mr. Vikramjit Banerjee, ASG with
                                                           Mr. T. Singhdev, Mr. Bhanu Gulati,
                                                           Mr. Anum Hussain, Ms. Akansha, Mr.
                                                           P. Rawat, Advs. for R-1
                                                           Ms.Shiva Lakshmi, Ms.Katyayani
                                                           Joshi, Mr.Madhav Bajaj and Ms.Esha
                                                           Kumar, Advs.
                                                           Mr.Amit Acharya, GP.

                                    CORAM:
                                    HON'BLE THE CHIEF JUSTICE
                                    HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                  ORDER

% 25.09.2025 List on 30.10.2025 at 02:30 p.m. DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J SEPTEMBER 25, 2025 S.Rawat This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2025 at 22:36:38