Supreme Court - Daily Orders
Solar Industries India Limited vs Kailash Chandra Nuwal on 4 March, 2025
ITEM NO.24 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S).182/2022
SOLAR INDUSTRIES INDIA LIMITED APPELLANT(S)
VERSUS
KAILASH CHANDRA NUWAL & ORS. RESPONDENT(S)
(IA NO. 34707/2022 - APPLICATION FOR TAKING ON RECORD
IA NO. 64402/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA NO. 51005/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA NO. 3384/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA NO. 2614/2022 - STAY APPLICATION
IA NO. 34715/2022 - VACATING STAY)
Date : 04-03-2025 This matter was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Appellant(s): Mr. Mukul Rohatgi, Sr. Adv.
Mr. Sajan Poovayya, Sr. Adv.
Mr. Snehasish Mukherjee, AOR
For Respondent(s): Mr. Krishnan Venugopal, Sr. Adv.
Mr. Rahul Goel, Adv.
Ms. Anu Monga, Adv.
Mr. Sunil Jain, Adv.
Ms. Parul Shukla, AOR
Ms. Shubhangi Pandey, Adv.
Mr. Saday Mondol, Adv.
Mr. Jose Abraham, AOR
Mr. Krishnan Venugopal, Sr. Adv.
Mr. Rahul Goel, Adv.
Mr. Sunil Jain, Adv.
Ms. Anu Monga, Adv.
Signature Not Verified
Mr. Shivendra Singh, AOR
Digitally signed by
GEETA JOSHI
Date: 2025.03.05
Ms. Prakriti Rastogi, Adv.
18:58:44 IST
Reason: Mr. Avinash Mathews, Adv.
1
Mr. Shyam Divan, Sr. Adv.
Mr. Aditya Jalan, Adv.
Ms. Urvashi Misra, Adv.
Mr. Siddhant Buxy, AOR
Ms. Simran Bhat, Adv.
Mr. Arnab Ray, Adv.
Mr. Vansh Verma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 23.04.2025.
Interim order is ordered to be continued till the next date of hearing.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) 2