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Supreme Court - Daily Orders

Solar Industries India Limited vs Kailash Chandra Nuwal on 4 March, 2025

     ITEM NO.24                              COURT NO.7                 SECTION XVII

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     CIVIL APPEAL NO(S).182/2022

     SOLAR INDUSTRIES INDIA LIMITED                                  APPELLANT(S)

                                               VERSUS

     KAILASH CHANDRA NUWAL & ORS.                                    RESPONDENT(S)


     (IA NO. 34707/2022 - APPLICATION FOR TAKING ON RECORD
     IA    NO.   64402/2022     -   PERMISSION   TO    FILE                ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA    NO.   51005/2022     -   PERMISSION   TO    FILE                ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA    NO.    3384/2022    -   PERMISSION    TO    FILE                ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA NO. 2614/2022 - STAY APPLICATION
     IA NO. 34715/2022 - VACATING STAY)

     Date : 04-03-2025 This matter was called on for hearing today.

     CORAM :             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

     For Appellant(s):            Mr. Mukul Rohatgi, Sr. Adv.
                                  Mr. Sajan Poovayya, Sr. Adv.
                                  Mr. Snehasish Mukherjee, AOR


     For Respondent(s): Mr. Krishnan Venugopal, Sr. Adv.
                        Mr. Rahul Goel, Adv.
                        Ms. Anu Monga, Adv.
                        Mr. Sunil Jain, Adv.
                        Ms. Parul Shukla, AOR
                        Ms. Shubhangi Pandey, Adv.
                        Mr. Saday Mondol, Adv.

                                  Mr. Jose Abraham, AOR

                                  Mr. Krishnan Venugopal, Sr. Adv.
                                  Mr. Rahul Goel, Adv.
                                  Mr. Sunil Jain, Adv.
                                  Ms. Anu Monga, Adv.
Signature Not Verified
                                  Mr. Shivendra Singh, AOR
Digitally signed by
GEETA JOSHI
Date: 2025.03.05
                                  Ms. Prakriti Rastogi, Adv.
18:58:44 IST
Reason:                           Mr. Avinash Mathews, Adv.



                                                 1
                   Mr. Shyam Divan, Sr. Adv.
                   Mr. Aditya Jalan, Adv.
                   Ms. Urvashi Misra, Adv.
                   Mr. Siddhant Buxy, AOR
                   Ms. Simran Bhat, Adv.
                   Mr. Arnab Ray, Adv.
                   Mr. Vansh Verma, Adv.



          UPON hearing the counsel the Court made the following
                             O R D E R

List on 23.04.2025.

Interim order is ordered to be continued till the next date of hearing.

(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) 2