Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(7) in The Delhi Plastic Bag (Manufacture, Sale and Usage) and Non-Biodegradable Garbage (Control) Rules, 2002

(7)The authorized officer shall send one oil the sealed parts of the sampled packet containing the sample to the Scientist in-charge of the Delhi Pollution Control Committee Laboratory (hereinafter called as the 'Laboratory') for verifying the thickness and giving the report. The Scientist in charge shall furnish his report to the authorized officer of the result of the verification of the sample sent to him within fifteen days from the date of the receipt of the sample.