Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(3) in The Maharashtra Council of Indian Medicine Rules, 1961

(3)No member shall, save with the permission of the presiding authority, speak for more than ten minutes;Provided that, the mover of a motion when moving the same may speak for twenty minutes.