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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

(2)The provisions of this Act shall, as far as may be, apply in relation to the renewal of the licence, as they apply in relation to the grant of licence under section 5.