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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(6) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(6)A college, recognised institution or University Department exercising the powers under sub-section (5) shall be called as an autonomous college, autonomous recognised institution or, as the case may be, autonomous University Department.