Rajasthan High Court - Jaipur
Rajasthan State Industrial ... vs M/S Toto Bubbles India Limited on 6 August, 2021
Bench: Prakash Gupta, Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Restoration Application No. 73/2021
In
D.B. Civil First Appeal No.738/2020
Rajasthan State Industrial Development And Investment
Corporation Limited
----Petitioner
Versus
M/s Toto Bubbles India Limited & Ors.
----Respondents
For Applicant(s) : Mr. Ankit Totuka, Advocate HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 06/08/2021 Learned counsel for the applicant seeks time.
List on 13.08.2021, as prayed.
(PANKAJ BHANDARI),J (PRAKASH GUPTA),J CHANDAN /Mohit/26 (Downloaded on 12/08/2021 at 09:27:29 PM) Powered by TCPDF (www.tcpdf.org)