Supreme Court - Daily Orders
The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 26 July, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.3 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA NOS. 9/2016 & 10/2016, in Civil Appeal No(s). 2591/2006
THE KELVIN JUTE CO.LTD.WORS.P.F. & ORS. Appellant(s)
VERSUS
KRISHNA KUMAR AGARWALA . AND ORS. Respondent(s)
(Applications for direction)
WITH
IA NO.6/2016 IN C.A. No. 2593/2006 (XVI)
(Application for direction)
Date : 26-07-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Mr. Sanjiv Sen,Sr.Adv.
Dr. Kailash Chand, AOR
Mr. Gopal Shankarnarayan,Adv.
Mr. Satish Vig, AOR
For Respondent(s) Mr. Sudhir Chandra,Sr.Adv.
Mr. V. Giri,Sr.Adv.
Mr. Parijat Sinha,Adv.
Mr. C.K. Jain,Adv.
Mr. Pratik Jalan,Adv.
Mr. Gaurav Ghosh,Adv.
Mr. Anirban Sen,Adv.
Mr. Krishnan Venugopal,Sr.Adv.
Mr. P.V. Saravana Raja, AOR
Mr. S.N. Mitra,Adv.
Mr. Rahul Gupta, AOR
Signature Not Verified
Mr. Dipak Kumar Jena, AOR
Digitally signed by
NARENDRA PRASAD
Date: 2017.07.27
Ms. Minakshi Ghosh,Adv.
17:59:02 IST
Reason: Mr. J. Das,Adv.
Mr. Manish Kumar,Adv.
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Ms. Reshmi Rea Sinha, AOR
Mr. Snehasish Mukherjee, AOR
Ms. Aruna Gupta, AOR
Ms. Indra Sawhney, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. S.N. Mitra, learned counsel appearing for Employees Provident Fund Organization, submits that the affidavit, as directed by this Court, is being filed within two days from today. The parties are free to respond to that affidavit within three weeks thereafter.
List on 22.08.2017.
(NARENDRA PRASAD) (RENU DIWAN)
COURT MASTER (SH) ASST. REGISTRAR
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