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Supreme Court - Daily Orders

The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 26 July, 2017

Bench: Kurian Joseph, R. Banumathi

     ITEM NO.3                           COURT NO.6                  SECTION XVI

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

     IA NOS. 9/2016 & 10/2016, in Civil Appeal               No(s).    2591/2006

     THE KELVIN JUTE CO.LTD.WORS.P.F. & ORS.                           Appellant(s)

                                                 VERSUS

     KRISHNA KUMAR AGARWALA . AND ORS.                                 Respondent(s)

     (Applications for direction)

     WITH
     IA NO.6/2016 IN C.A. No. 2593/2006 (XVI)
     (Application for direction)


     Date : 26-07-2017 These matters were called on for hearing today.


     CORAM :
                         HON'BLE MR. JUSTICE KURIAN JOSEPH
                         HON'BLE MRS. JUSTICE R. BANUMATHI


     For Appellant(s)              Mr. Sanjiv Sen,Sr.Adv.
                                   Dr. Kailash Chand, AOR

                                   Mr. Gopal Shankarnarayan,Adv.
                                   Mr. Satish Vig, AOR

     For Respondent(s)             Mr.   Sudhir Chandra,Sr.Adv.
                                   Mr.   V. Giri,Sr.Adv.
                                   Mr.   Parijat Sinha,Adv.
                                   Mr.   C.K. Jain,Adv.
                                   Mr.   Pratik Jalan,Adv.
                                   Mr.   Gaurav Ghosh,Adv.
                                   Mr.   Anirban Sen,Adv.

                                   Mr. Krishnan Venugopal,Sr.Adv.
                                   Mr. P.V. Saravana Raja, AOR

                                   Mr. S.N. Mitra,Adv.
                                   Mr. Rahul Gupta, AOR
Signature Not Verified
                                   Mr.   Dipak Kumar Jena, AOR
Digitally signed by
NARENDRA PRASAD
Date: 2017.07.27
                                   Ms.   Minakshi Ghosh,Adv.
17:59:02 IST
Reason:                            Mr.   J. Das,Adv.
                                   Mr.   Manish Kumar,Adv.


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                       Ms. Reshmi Rea Sinha, AOR

                       Mr. Snehasish Mukherjee, AOR

                       Ms. Aruna Gupta, AOR

                       Ms. Indra Sawhney, AOR

            UPON hearing the counsel the Court made the following
                               O R D E R

Mr. S.N. Mitra, learned counsel appearing for Employees Provident Fund Organization, submits that the affidavit, as directed by this Court, is being filed within two days from today. The parties are free to respond to that affidavit within three weeks thereafter.

List on 22.08.2017.

(NARENDRA PRASAD)                                        (RENU DIWAN)
COURT MASTER (SH)                                       ASST. REGISTRAR




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