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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(4) in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976

(4)A notification published under Section (3) shall, unless and until it is withdrawn, be conclusive evidence of the fact that the ancient monument or the archaeological site and remains to which it relates is a protected monument ora protected area for the purposes of this Act.