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State of Maharashtra - Section

Section 1 in The Hyderabad Court of Wards Act, 1350 F

1. Short title, commencement and extent.

- This Act may be called "The Hyderabad Court of Wards Act" and shall come into force in [the Hyderabad area of the State of Maharashtra] [Substituted by A.O., 1956.] from the date of its [publication in the [Official Gazette] [Published in Official Gazette, dated 25th Arnardad 1350 F.].