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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Maharashtra - Subsection

Section 43(3)(g) in Poona University Act, 1974

(g)that, where affiliation is sought in any branch of experimental science, arrangements have been or will be made within a reasonable time, in conformity with the Statutes, Ordinances and Regulations for imparting instructions in that branch of science with a properly equipped laboratory or museum;