Section 17(3)(b) in The Energy Conservation Act, 2001

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Union of India - Subsection

Section 17(3)(b) in The Energy Conservation Act, 2001

(b)where any equipment or appliance notified under clause (b) of section 14 has been kept, during the hours at which such place is open for production or conduct of business connected therewith.

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Union of India - Subsection

Section 17(3)(b) in The Energy Conservation Act, 2001