Punjab-Haryana High Court
Ram Pal vs Shiv Kumar on 30 November, 2010
Author: Alok Singh
Bench: Alok Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RSA No.2865 of 1987 (O&M)
Date of decision: 30.11.2010
Ram Pal
....Appellant
Versus
Shiv Kumar
....Respondent
CORAM: HON'BLE MR. JUSTICE ALOK SINGH
Present: - None.
1.Whether Reporters of local papers may be allowed to see the judgment?
2.Whether to be referred to the Reporters or not?
3.Whether the judgment should be reported in the Digest?
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ALOK SINGH, J (ORAL)
None was present on behalf of the appellant on 12.7.2010, however, appeal was adjourned in the interest of justice. On 7.9.2010 appeal was directed to be adjourned on the request of the learned counsel for the appellant. Today none is present to press the appeal.
Dismissed for non-prosecution.
(Alok Singh) Judge November 30, 2010 R.S.