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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(iii) in Criminal Courts - Rules and Orders

(iii)The Alampur, Nandwai and Sundesai parganas are in charge of the Political Agent in Bundelkhand, the Resident in Mewar and the Resident at Gwalior, respectively.