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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Bihar - Subsection

Section 110(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)no wall, chimney or other structure or part of a structure is left unguarded in such a condition that it may fall, collapse or weaken due to wind pressure or vibration;