Gujarat High Court
Himanshu Dineshchandra Parekh vs Institute For Plasma Research on 1 November, 2018
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/SCA/4530/2016 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 1 of 2018
IN R/SPECIAL CIVIL APPLICATION NO. 4530 of 2016
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HIMANSHU DINESHCHANDRA PAREKH Versus INSTITUTE FOR PLASMA RESEARCH ============================================= Appearance:
MR P C CHAUDHARI for the PETITIONER(s) No. MR DEVANG VYAS for the RESPONDENT(s) No. MR DG SHUKLA for the RESPONDENT(s) No. MS VYOMA K JHAVERI for the RESPONDENT(s) No. ============================================= CORAM: HONOURABLE MR.JUSTICE BIREN VAISHNAV Date : 01/11/2018 IA ORDER This is an application filed for fixing an early date of hearing of the main matter being Special Civil Application No.4530 of 2016.
Looking to the averments made in the application, the civil application is allowed. Registry is directed to list the main matter for final hearing on 10.12.2018.
(BIREN VAISHNAV, J) NEHA Page 1 of 1