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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Bihar - Subsection

Section 103(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)when electric vibrators are used in concreting work-
(i)such vitrators shall be earthed;
(ii)the leads of such vibrators shall be heavily insulted; and
(iii)the current shall be switched-off when such vibrators are not in . use.