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State of Rajasthan - Section

Section 78 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005

78. Extension/abridgment of time prescribed.

- Subject to the provisions of the Act, the time prescribed by these regulations or by order of the Commission for doing any act may be extended (whether it has already expired or not) or abridged for sufficient reason by order of the Commission.