Section 1(3)(b) in The Telecom Consumers Protection and Redressal of Grievances Regulations, 2007

[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

(b)all service providers (including the Bharat Sanchar Nigam Limited and the Mahanagar Telephone Nigam Limited) providing Broadband Service:

Legal Document View