Supreme Court - Daily Orders
Commissioner Of Service Tax Delhi vs M/S. Schlumberger Asia Services Ltd. ... on 16 August, 2021
Bench: D.Y. Chandrachud, M.R. Shah
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Civil Appeal Nos of 2021
(D No 17041 of 2021)
Commissioner of Service Tax Delhi .... Appellant(s)
Versus
M/s Schlumberger Asia Services Ltd Through MD ....Respondent(s)
ORDER
1 There is an unexplained delay of 905 days in filing the Civil Appeals.
2 The Civil Appeals are accordingly dismissed on the ground of delay.
…………...…...….......………………........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [M R Shah] New Delhi;
August 16, 2021
-S-
Signature Not Verified Digitally signed by Sanjay Kumar Date: 2021.08.18 17:34:13 IST Reason: ITEM NO.17 Court 4 (Video Conferencing) SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s).17041/2021 (Arising out of impugned final judgment and order dated 05-12-2017 in AN No. 59007/2013 and 05-12-2017 in AN No. 59538/2013 passed by the Customs, Excise And Service Tax Appellate Tribunal) COMMISSIONER OF SERVICE TAX DELHI Appellant(s) VERSUS M/S. SCHLUMBERGER ASIA SERVICES LTD. THROUGH M.D. Respondent(s) (WITH IA No.96483/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.96482/2021-STAY APPLICATION and IA No.96480/2021-CONDONATION OF DELAY IN FILING APPEAL) Date : 16-08-2021 These appeals were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE M.R. SHAH For Petitioner(s) Mr. Balbir Singh, ASG Mr. Mukesh Kumar Maroria, AOR Mr. Mohd. Akhil, Adv.
Ms. Sansriti Pathak, Adv.
Mr. Shyam Gopal, Adv.
For Respondent(s) Mr. B. Lakshmi Narasimhan, Adv.
Ms. Mounica Kasturi, Adv.
Ms. Charanya Lakshmikumaran, AOR UPON hearing the counsel the Court made the following O R D E R The Civil Appeals are dismissed on the ground of delay in terms of the signed order.
(SANJAY KUMAR-I) (ANITA RANI AHUJA) AR-CUM-PS ASSISTANT REGISTRAR (Signed order is placed on the file)