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[Cites 0, Cited by 0] [Section 215] [Entire Act]

State of West Bengal - Subsection

Section 215(8) in The West Bengal Motor Vehicles Rules, 1989

(8)The Officer-in-charge as stated under sub-rule (7) shall upon receipt of the article, enter the same in the register to be maintained for the purpose and issue a notice on the following day, if it is not a Sunday or a holiday, on the Notice Board of the Depot giving out the name of the article.