Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116] [Entire Act]

Union of India - Subsection

Section 116(8) in Finance Act, 2013

(8)words and expressions used but not defined in this Chapter and defined in the Forward Contracts (Regulation) Act, 1952, (74 of 1952) the Income-tax Act, 1961, (43 of 1961) or the rules made thereunder, shall have the meanings respectively assigned to them in those Acts.