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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(l) in The U.P. Electricity Reforms (Transfer of Transmission and Related Activities Including the Assets, Liabilities and Related Proceedings Scheme, 2010

(l)"Trading Undertaking" means the undertaking related to the activities of bulk purchase and bulk sale of energy presently being undertaken by transferor and acts incidental and ancillary thereto;