Rajasthan High Court - Jaipur
Ghanshyam@Shyam Rathore S/O ... vs State Of Rajasthan on 29 July, 2019
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 10068/2019
Ghanshyam@shyam Rathore S/o Gualbchand, R/o Village,
Satalkhedi, P.s. Suket, Distt. Kota. (At Present Accused-
Petitioner Confined In Sub Jail, Sangod, Distt. Kota)
----Petitioner
Versus
State Of Rajasthan, Through P.p.
----Respondent
For Petitioner(s) : Mr. N.S. Shekhawat For Respondent(s) : Mr. S.S. Ola, PP HON'BLE MR. JUSTICE INDERJEET SINGH Order 29/07/2019
1. The present bail application has been filed under Section 439 Cr.P.C. The petitioner has been arrested in connection with FIR No. 229/2017 Registered at Police Station Suket District Kota for the offence(s) under Sections 447, 379 IPC and 4/21 M.M.D.R.D Act.
2. Counsel for the petitioner submits that the co-accused Giriraj and Rakesh have been released on bail by Co-ordinate Bench of this Court vide order dated 22.7.2019 passed in SBCr.Misc. Bail Application No.9552/2019 and his case is similar to that of co- accused Giriraj and Rakesh.
3. Learned Public Prosecutor has opposed the bail application.
4. Considering the contentions put-forth by the counsel for the petitioner and taking into account the facts and circumstances of the case and without expressing any opinion on the merits of the (Downloaded on 01/09/2019 at 09:24:24 PM) (2 of 2) [CRLMB-10068/2019] case, this court deems it just and proper to enlarge the petitioner on bail.
5. Accordingly, the bail application under Section 439 Cr.P.C. is allowed and it is ordered that the accused-petitioner Ghanshyam@shyam Rathore S/o Gualbchand shall be enlarged on bail provided he furnishes a personal bond in the sum of Rs.50,000/- with two sureties of Rs.25,000/- each to the satisfaction of the learned trial Judge for his appearance before the court concerned on all the dates of hearing as and when called upon to do so.
(INDERJEET SINGH),J ANAND TANWAR /129 (Downloaded on 01/09/2019 at 09:24:24 PM) Powered by TCPDF (www.tcpdf.org)