Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Rajasthan - Subsection Section 69(4) in Rajasthan Panchayati Raj Rules, 1996 (4)Purchaser shall not take his Cattle out of the fair area unless he has obtain a Rawanna in form VIII after payment of prescribed fee.
