Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] Dadra And Nagar Haveli - Subsection Section 111(c) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (c)in sections 134 and 136, for the words "by or under this Act" the words "by or under the Dadra and Nagar Haveli Panchayat Regulation, 2012" had been substituted;