Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 67 in The Rajasthan Law And Judicial Department Manual, 1952 67. Reference to be prompt. - All cases to be referred for orders of Government should reach the Law and Judicial Department within a month from the date of the order of acquittal.
