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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Conferment of Pattadari Rights on Shikmidars Rules, 1964

1.

These Rules may be called the Andhra Pradesh Conferment of Pattadari Rights on Shikmidars Rules, 1964. (These Rules were issued in G.O.Ms.No.1218, Revenue, dated 1-8-64 and published at page 216 of R.S. to Part I, A.P. Gazette, dated 20-8-64).