Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Bihar - Subsection

Section 61(1)(c) in Bihar Police Act, 2007

(c)The number and nature of cases of "misbehaviour" sent to them by the complainants on being dissatisfied by the departmental enquiry of their complaints.