Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Khadi And Village Industries Commission Act, 1956 (a)"the Board" means the Board constituted under [section 10] [Substituted by Act 36 of 1957, Section 3 and Sch. II, for "section 9"]
