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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(1)(d) in The Bihar Apartment Ownership Act, 2006

(d)to direct Association of Apartment owners repair damaged property and to, allow further time to an Association of Apartment owners to repair, reconstruct or rebuild a property which is damaged/destroyed;