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[Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(25)(iii) in The Orissa Land Reforms Act, 1960

(iii)a subsidiary Bank within the meaning of the State Bank of India (Subsidiary Banks) Act, 1959 (Act 38 of 1959);