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[Cites 0, Cited by 14] [Entire Act]

Union of India - Section

Section 10 in The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

10. Act to have overriding effect.—

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or in any instrument having effect by virtue of any enactment other than this Act.