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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 1(2)(e) in Telecom Commercial Communications Customer Preference Regulations, 2018

(e)[ regulations 23, 29 and sub-regulations (5) and (6) of regulation 25 of these regulations shall come into force after 150 days from the date of publication of these regulations in the Official Gazette] [Substituted by Notification No. 311-04/2017-QoS, dated 21.12.2018 (w.e.f. 19.7.2018).].