Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act] State of Punjab - Subsection Section 12(7)(a) in The Punjab Municipal Act, 1999 (a)the notification referred to in section 9, in so far as it specifies such smaller urban area shall stand rescinded and such smaller urban area shall cease to exist; and