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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(10) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(10)The Pro-Chancellor shall upon a receipt of a request from the Vice-Chancellor, nominate the Chairman of Agriculture Committee of two Zilla Parishads in the University area on the Executive Council. They shall become members of the Executive Council from the date of their nomination.