Supreme Court - Daily Orders
Orissa Lift Irrigation Corp. Ltd. vs Rabi Shankar Patro on 4 July, 2018
Bench: Adarsh Kumar Goel, S. Abdul Nazeer
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ITEM NO.10+55 COURT NO.9 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. No. 1388-1389 of 2018 in C.A.No. No(s). 17869-17870/2017
ORISSA LIFT IRRIGATION CORP. LTD. & ORS. Petitioner(s)
VERSUS
RABI SHANKAR PATRO & ORS. Respondent(s)
(For clarification/direction)
WITH
MA 1393-1394/2018 in C.A. No. 17869-17870/2017 (XI-A)
(FOR ADMISSION and IA No.39010/2018-INTERVENTION/IMPLEADMENT)
MA 1395-1396/2018 in C.A. No. 17869-17870/2017 (XI-A)
(FOR CLARIFICATION/DIRECTION ON IA 39015/2018)
MA 1397-1398/2018 in C.A. No. 17869-17870/2017 (XI-A)
(FOR CLARIFICATION/DIRECTION ON IA 44394/2018)
MA 1399/2018 in C.A. No. 17869-17870/2017 (XI-A)
(FOR impleading party ON IA 59223/2018
FOR INTERVENTION/IMPLEADMENT ON IA 59223/2018
FOR impleading party ON IA 59224/2018
FOR INTERVENTION/IMPLEADMENT ON IA 59224/2018
FOR CLARIFICATION/DIRECTION ON IA 59225/2018)
MA 1582-1583/2018 in C.A. No. 17869-17870/2017 (XI-A)
(FOR ADMISSION and)
Diary No(s). 11310/2018
(FOR ON IA 44267/2018
FOR MODIFICATION ON IA 46668/2018
FOR ON IA 46669/2018)
M.A. Nos. 1699-1700 of 2018 in C.A. Nos. 17869-17870 of 2017
(For admission, intervention/impleadment and modification)
Date : 04-07-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Signature Not Verified
HON'BLE MR. JUSTICE S. ABDUL NAZEER
Digitally signed by
MADHU BALA
Date: 2018.07.04
16:24:38 IST
Reason:
For Petitioner(s) Mr. Yadav Narender Singh, AOR
Mr. Deepak Prakash, AOR
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Mr. Jasbir Singh Malik,Adv.
Ms. Usha Nandini. V, AOR
Mr. Mahabir Singh,Sr.Adv.
Ms. Madhusmita Bora, AOR
Mr. Soumya Dutta, AOR
Mr. D. Ray Choudhuri,Sr.Adv.
Mr. Vijay Kumar, AOR
Ms. Stuti Jain,Adv.
Mr. B.S. Mor,Adv.
Mr. R.C. Kaushik,Adv.
Mr. Narender Hooda,Sr.Adv.
Mr. Simaranjit Singh,Adv.
Ms. Nida Doon,Adv.
Mr. Vikas Saharan,Adv.
Mr. Surender Singh Hooda,Adv.
Mr. D.N. Ray,Adv.
Mr. Sriram Chandra Sahoo,Adv.
Mr. Lokesh K. Choudhary,Adv.
Ms. Disha Ray,Adv.
Mr. Dilip Kumar Nayak,Adv.
Ms. Sumita Ray,Adv.
For Respondent(s) Ms. Pinki Anand,ASG
Mr. Ajit Kumar Sinha,Sr.Adv.
Ms. Swarupama Chaturvedi,Adv.
Mr. Anmol Chander,Adv.
Mr. Amit Sharma,Adv.
Mr. G.S. Makker,Adv.
Mr. Raj Bahadur,Adv.
Ms. Kirti Dua,Adv.
Ms. S. Sharma,Adv.
Mr. Anil Soni,Adv.
Mr. Harish Pandey,Adv.
UPON hearing the counsel the Court made the following
O R D E R
M.A. No. 1388-1389 of 2018, M.A. No. 1397-1398 of 2018, M.A. No. 1399 of 2018, M.A. Nos. 1582-1583 of 2018, M.A. Nos. 1699-1700 of 2018 in C.A. Nos. 17869-17870 of 2017 and M.A.Diary No. 11310 of 2018 In view of the earlier orders, no further order is called for.
3All applications are, accordingly, dismissed.
M.A. No. 1393-1394 of 2018 and M.A. Nos. 1395-1396 of 2018 Miscellaneous applications are dismissed as withdrawn.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER