Section 42 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015
42. Regulation of Pay, Leave, Allowances, Pension, Contributory Pension etc.
- Except as provided in these rules, the pay, allowances, contributory pension, leave and other conditions of service of the members of the service, shall be regulated by -(i)The Rajasthan Service Rules, 1951. as amended from time to time;(ii)The Rajasthan Civil Services (Classification. Control, and Appeal) Rules, 1958, as amended from time to time;(iii)The Rajasthan Travelling Allowances Rules. 1971, as amended from time to-time:(iv)The Rajasthan Civil Services (Conduct) Rules. 1971, as amended from time to time:(v)The Rajasthan Civil Services (Pension) Rules, 1996, as amended from time to time:(vi)The Rajasthan Civil Services (Revised Pay) Rules, 1998 as amended from time to time:(vii)The Rajasthan Civil Services (Contributory Pension) Rules, 2005 as amended from time to time;(viii)The Rajasthan Civil Services (Revised Pay) Rules, 2008 as amended from time to time:(ix)Any other rules prescribing general conditions of service made by the appropriate authority under the proviso to Art. 309 of the Constitution of India and for the time being in force.
