Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act] State of Punjab - Subsection Section 32(1)(d) in The Punjab Apartment Ownership Act, 1995 (d)to permit, under the first proviso to sub-section (1) of section 14, further time to the promoter to execute conveyance deed of apartment;