Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 150 in Rajasthan Land Revenue Act 1956 150. Soil classification. - The Settlement Officer shall also divide villages in each assessment circle or assessment group formed under section 149 into various sol classes in accordance with rules made in that behalf.
