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[Cites 0, Cited by 1] [Section 3(6)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(6)(a) in Tamil Nadu Entertainments Tax Act, 1939

(a)[ the Municipal Corporations of [Chennai], Madurai, Coimbatore or any other Municipal Corporation that maybe constituted under any law for the time being in force, or]