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Delhi High Court - Orders

Fraternity Against Corruption (Reg ... vs Arun Goel & Ors on 26 February, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~17 & 18
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     CONT.CAS(C) 67/2016
+     W.P.(C) 5926/2013, CM Appl. Nos. 13070/2013, 18677/2014,
      35451-35452/2016, 35454/2016, CRL. M.A. 17907/2014,
      17911/2014, 575-576/2015

      FRATERNITY AGAINST CORRUPTION (REG TRUST)..... Petitioner
                          versus
      ARUN GOEL & ORS                      ..... Respondents
      DELHI DEVELOPMENT AUTHORITY & ORS. ..... Respondents

Present:-   Mr. Medhanshu Tripathi, Mr. Ajay K. Singh & Mr.Manoj,
            Advs. for the Petitioners
            Mr. Nayan Dubey, Adv. for Gaurang Kanth, Adv. for SDMC
            Ms. Shobhana Takiar & Ms. Shivani Jain, Advs. for the
            Respondents
            Mr. Sunil Fernandes, SC for BSES with Mr. Arnav Vidyarthi &
            Ms. Anju Thomas, Advs. for R-10
            Mr. Aadil Singh Boparai, Adv. for Intervenor.
            Mr. Satyakam, ASC for GNCTD with Mr. Varun Kalia, Adv.
            for Respondent Nos.-6,7 & 8 in W.P.(C) 5926/2013

CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
                          ORDER

% 26.02.2019 List on 10th July, 2019.

S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 26, 2019 'pv'