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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(iv) in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

(iv)After Holding ECET-AC and declaration of Results of ECET-AC, each member college of Association of Colleges shall immediately display the merit lists on the notice Board of all College which have chosen to admit Students on the basis of rank obtained at ECET-AC.