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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Jharkhand - Subsection

Section 49(viii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(viii)Any voting paper which does not contain the mark of the voter or on which the mark is placed against more than one name or the reverse of which does not contain the initial of the President, shall be invalid.