Delhi High Court - Orders
A.K. Jain vs Dvb Employees Benefit Fund 2002 ... on 26 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
CM APPL. 28838/2016 & 9130/2020
in
+ W.P.(C) 7016/2016
A.K. JAIN
..... Petitioner
Through:
versus
DVB EMPLOYEES BENEFIT FUND 2002
(PENSION TRUST) & ORS
..... Respondent
Through: Ms. Avni Singh with Mr. Aman
Durga, Advs. for GNCTD
Mr. Sandeep Prabhakar and
Mr. Vikas Mehta, Advs. for R-2
Mr. Sumeet Pushkarna and
Mr. Devanshu, Advs. for R-1
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 26.04.2022 Re-notify on August 18, 2022.
V. KAMESWAR RAO, J APRIL 26, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:30.04.2022 17:54:58