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Himachal Pradesh High Court

Eih Ltd. & Another vs The State Of Hp & Others on 5 April, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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EIH Ltd. & another Versus The State of HP & others Execution Petition No.05 of 2023 05.04.2023 Present: Mr. R.L. Sood, Sr. Advocate, with Mr. Arjun Lall, Advocate, for the Decree Holders. M/s Tejasvi Sharma, Jitender Sharma, Pushpender Jaswal, Additional Advocate Generals, with Mr. Gautam Sood, Deputy Advocate General, for Judgment Debtors­State.

Notice. Mr. Pushpender Jaswal, learned Additional Advocate General, accepts notice on behalf of Judgment Debtors­State. Issue notice to remaining private Judgment Debtors, returnable for 26.05.2023, on steps being taken within two weeks.

(Ajay Mohan Goel) Judge April 05, 2023 (Rishi) ::: Downloaded on - 05/04/2023 20:37:20 :::CIS