Himachal Pradesh High Court
Eih Ltd. & Another vs The State Of Hp & Others on 5 April, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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EIH Ltd. & another Versus The State of HP & others Execution Petition No.05 of 2023 05.04.2023 Present: Mr. R.L. Sood, Sr. Advocate, with Mr. Arjun Lall, Advocate, for the Decree Holders. M/s Tejasvi Sharma, Jitender Sharma, Pushpender Jaswal, Additional Advocate Generals, with Mr. Gautam Sood, Deputy Advocate General, for Judgment DebtorsState.
Notice. Mr. Pushpender Jaswal, learned Additional Advocate General, accepts notice on behalf of Judgment DebtorsState. Issue notice to remaining private Judgment Debtors, returnable for 26.05.2023, on steps being taken within two weeks.
(Ajay Mohan Goel) Judge April 05, 2023 (Rishi) ::: Downloaded on - 05/04/2023 20:37:20 :::CIS