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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(1)(a) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(a)no salaried employee of any University or any College in Madhya Pradesh shall be eligible for election under item (i) above;