Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act]

State of West Bengal - Subsection

Section 188(1)(b) in West Bengal Municipal Act, 1993

(b)cause to be put up or painted on a conspicuous part of any building, wall or any other place the name or the number by which such street is to be known;