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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(c) in Burn Company and Indian Standard Wagon Company (Nationalisation) Act, 1976

(c)wrongfully removes or destroys any property forming part of any undertakings of either of the two companies or prefers any claim which he knows or has reasonable cause to believe to be false or grossly inaccurate.